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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(4)(i) in The M.P. Vanijyik Kar Niyam, 1995

(i)the date of discontinuance or transfer of business, if the case falls in clause (a) of sub-section (9) of Section 22;