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Calcutta High Court (Appellete Side)

Prof. Tapas Chakraborty vs Eiilm University & Ors on 31 March, 2014

Author: Ashoke Kumar Dasadhikari

Bench: Ashoke Kumar Dasadhikari

                                                1




31st March,
   2014
  (SKB)
                                              W.P. 5675 (W) of 2014

                                              Prof. Tapas Chakraborty
                                                       Versus
                                              EIILM University & Ors.


                           Mr. Saptanshu Basu, Sr. Adv.,
                           Mr. Debajyoti Datta,
                           Ms. Vijaya Bhatia,
                           Mr. Ganesh Prasad Shaw
                                                 ....for the petitioner.

                           Mr.   Pratap Chatterjee,
                           Mr.   Ashis Chakraborty,
                           Mr.   Subhansu Ganguly,
                           Mr.   Nirmalya Dasgupta
                                                    ...for the respondents.

Heard in part.

Let affidavit in opposition be filed within six days from date, reply, if any, be filed four days thereafter.

Matter to appear after ten days i.e. on 11th April, 2014 at 2-00 p.m. (Ashoke Kumar Dasadhikari, J.)