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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Chattisgarh - Subsection

Section 49(1)(i) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(i)as a Professor, [Associate Professor] [Substituted 'Reader' by C.G. Act No. 10 of 2011, dated 3.5.2011.], [xxx] or [Assistant Professor] [Substituted 'Lecturer' by C.G. Act No. 10 of 2011, dated 3.5.2011.]; or