Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(28) in Uttarakhand Self Reliant Co-Operatives Act, 2003 (28)"potential member" means a person who needs the core services being offered by a co-operative, and is eligible to be a member of that co-operative, but is not yet its member;
