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State of Odisha - Section

Section 24 in The Orissa Kendu Leaves Manual, 1973

24. Price of Kendu leaves.

- Kendu leaves fit for manufacture of bidis offered for sale shall be purchased at the purchasing centres at the rates fixed by Government for the year under Section 4 of the Orissa Kendu Leaves (Control of Trade) Act, 1961.The Range Officer shall notify the prices fixed by Government to the Munshis, Checkers and Supervisors in his charge. The Forester shall cause to be exhibited at each purchasing centre in his charge the prices at which kendu leaves will be purchased.