Section 33(1)(b) in The Bihar and Orissa Excise Act, 1915

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(1)(b) in The Bihar and Orissa Excise Act, 1915

(b)(in the case of shops not situated in any municipality) persons owning or occupying land, or residing in the vicinity of the shop to which such proposal relates; or

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State of Odisha - Subsection

Section 33(1)(b) in The Bihar and Orissa Excise Act, 1915