Calcutta High Court (Appellete Side)
The President vs Nonakuri Sahid Matangini on 10 November, 2025
Author: Arijit Banerjee
Bench: Arijit Banerjee
D/L Item No. 02 10.11.2025
KOLE 266045 MAT 3542 of 2005 The President, WBBPE & Ors.
-Vs.-
Nonakuri Sahid Matangini Development Society This is a very old appeal of 2005. Nobody appeared for the appellants in the first call. No accommodation was sought for. Nobody appears in the second call also.
MAT 3542 of 2005 is dismissed.
Interim order, if any, stands vacated.
(Arijit Banerjee, J.) (Apurba Sinha Ray, J.)