Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(2) in The Maharashtra Infrastructure Development Enabling Authority Act, 2018

(2)The nature of concessions and benefits to be granted to the Original Project Proponent shall be such as may be prescribed.