Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 82 in Telangana Infrastructure Development Enabling Act, 2001 82. Repeal of Ordinance 4 of 2001. - The Andhra Pradesh Infrastructure Development Enabling Ordinance, 2001 is hereby repealed.
