Delhi High Court - Orders
Dharam Vir Singh vs Govt Of Nct Of Delhi And Ors on 21 September, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul
$~S-15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11043/2023
DHARAM VIR SINGH ..... Petitioner
Through: Mr. Ram Narayan Singh, Advocate.
versus
GOVT OF NCT OF DELHI AND ORS ..... Respondents
Through: Mr. Sandeep Devashish Dao & Ms.
Kanak Malik, Advocates for R-1 & 3.
Mr. Rajat Bhatia & Ms. Karishma
Rajput, Advocates for NDMC.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 21.09.2023 W.P.(C) 11043/2023 and CM APPL. 42816/2023 (for directions) Issue notice.
Counsel as above, accept notice on behalf of the official respondents; and pray for time to file counter-affidavits to the instant writ petition, and replies to the application (CM APPL. 42816/2023) seeking appropriate directions, within four weeks from today, after providing advance copies to learned counsel on the other side, who may file rejoinder (s), thereto, if any, within two weeks thereafter.
W.P.(C) 11043/2023 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 21:37:23 List on 18.12.2023.
SIDDHARTH MRIDUL, J ANISH DAYAL, J SEPTEMBER 21, 2023/at Click here to check corrigendum, if any W.P.(C) 11043/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 21:37:23