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[Cites 0, Cited by 44] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(a) in The Competition Act, 2002

(a)direct any enterprise or association of enterprises or person or association of persons, as the case may be, involved in such agreement, or abuse of dominant position, to discontinue and not to re-enter such agreement or discontinue such abuse of dominant position, as the case may be;