Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Miss. Usha Hamilton vs State Of U.P. & Others on 27 January, 2010

Author: Shishir Kumar

Bench: Shishir Kumar

Court No. - 26

Case :- WRIT - A No. - 30987 of 1992

Petitioner :- Miss. Usha Hamilton
Respondent :- State Of U.P. & Others
Petitioner Counsel :- Amarjeet Singh
Respondent Counsel :- S.C.

Hon'ble Shishir Kumar,J.

This case is listed under the Headeing 'Old Cases'. In spite of repeated calls, no one appears to press this writ petition on merits. Therefore, the writ petition is hereby dismissed. Interim order, if any, stands discharged. No order is passed as to costs.

Order Date :- 27.1.2010 PR/-