Allahabad High Court
Miss. Usha Hamilton vs State Of U.P. & Others on 27 January, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 26 Case :- WRIT - A No. - 30987 of 1992 Petitioner :- Miss. Usha Hamilton Respondent :- State Of U.P. & Others Petitioner Counsel :- Amarjeet Singh Respondent Counsel :- S.C. Hon'ble Shishir Kumar,J.
This case is listed under the Headeing 'Old Cases'. In spite of repeated calls, no one appears to press this writ petition on merits. Therefore, the writ petition is hereby dismissed. Interim order, if any, stands discharged. No order is passed as to costs.
Order Date :- 27.1.2010 PR/-