Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 68(1)] [Section 68] [Entire Act] Union of India - Subsection Section 68(1)(c) in The Transfer Of Property Act, 1882 (c)where the mortgagee is deprived of the whole or part of his security by or in consequence of the wrongful act or default of the mortgagor;