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[Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act]

State of West Bengal - Subsection

Section 125(1)(a) in The Howrah Improvement Act, 1956

(a)[ deposited at interest in the State Bank of India or in any other scheduled commercial banks approved by Reserve Bank of India.] [Substituted 'deposited at interest in the State Bank of India or in any other Bank approved by the State Government in this behalf, or' by Act No. 23 of 2008, dated 18.9.2008.]