Bombay High Court
Echjay Forgings Private Limited vs Union Of India Through Secratery, ... on 27 February, 2023
Author: Abhay Ahuja
Bench: Nitin Jamdar, Abhay Ahuja
1 49. WP 963.23.doc
JPP
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 963 OF 2023
Echjay Forgings Pvt. Ltd. ... Petitioner
V/s.
Union of India through the Secretary,
Ministry of Finance & Ors. ... Respondents
Mr. Jas Sanghavi i/b. PDS Legal for the Petitioner
Mr. Subir Kumar for the Respondents
CORAM : NITIN JAMDAR &
ABHAY AHUJA, JJ.
DATE : 27 FEBRUARY 2023 P.C. :-
The learned Counsel for the Respondents seeks time to take instructions and file reply, if necessary. However, we note that the orders that the Petitioner has challenged are all speaking orders.
2. At the request of the learned Counsel for the Respondents, stand over to 29 March 2023.
ABHAY AHUJA, J. NITIN JAMDAR, J. Digitally signed by JYOTI
JYOTI PRAKASH
PRAKASH PAWAR
Date:
PAWAR 2023.02.28
19:11:54 +0530