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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3)(xxxii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(xxxii)Prepare students for leadership, develop their managerial potential through enlightened learning, field work and by participating with community.