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Karnataka High Court

Sri Lakshman Naik vs Sri Gopi T S on 18 January, 2011

Author: Subhash B.Adi

Bench: Subhash B.Adi

_ 1 ,,
IN THE HIGH COURT OF KARNATAKA AT BANGALORE

D1\'I'I*ZiI) 'I'i"'E.IS TI-"IE 18'?" DAY OF JAN Uj?'s.RY._ 201 1

13 IS F O R 1%}

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MISCELLANEOUS FIRST APPEAL No.1327e/2Qgz"L'  --  '

BET "EI§N:

S11. L.':1kSh1I'323.E1 Naik

S/0 Usher; Nail:

Aged about 54 years

R./at N0. 178. 

C/0 Sharnnaik Sazmappa Ejfilock 

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R.'E'.Nagar Post; Hebbala T       _

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JUDGMENT

"fheiv is (.ie1ay of .146 ciay'::~; in filing the 5-1pp'<:%'¢134..ffi'?Qt;i.agh. c0t1i,<~;>.si'.i11g 1'espc)1'1c?1em served and E't§1.)'1'€S€?1'1?:'.€.d..., _z'1;o 0E)j'eQE.:i0r1s:

are filiid. Cause shown is; ac(éepi:ed. Deiiay C_Q1*:dd:j(:?(iA. ' "
R6-.s;)L)1'}de11i'. No.1 the ()\¥.-"'f_1€'.F veiiicwt.':Li2ibi1ii.j,5'i0i"'v. thai? i}1.'5E.EI'(3I' is not in dispute. }i1encéi;..V:'1u1'i(:e 1.6~§.'_e}S'pis'r1ci'£:11i. No.1 is dispensed with.
2, Thi$ is r:iai.1)1aI}i."'S'*ajJ}3e%;:ii'<__scré1j~:.i;i};§f (it1hEknC€1T16I11, of <:Qmpensat.ig-p_. :1. mi 0 cage has pmduced {LX135 V-'UO1.1"I"'1g Ciaimant. has suffered injury. SV'.~i](',C_ produceci, the t:1'ib:.:na} has granted gidbai I. 0000/ --.
r Simie f1'()""..C10(',L1IU.€I}fLS are prociuced. no grounds are 1.2166. _01,e1_; fog'-zjé'1~:fa211'}C1, E fincl. jE,1SUC€ wouki be done by granmig £1'I:1L'3'L.'1."i€VK' H€'.i1(I'.€. CE:.1i11'1ani. is m1i.i*.':1t:(i for Rs. 15,000 / ~ . over ;;ii'1.d abové the (?0mpc:.1asati011 awardetd by the €;ribLma1 with §,£1i.€ 00 Sfifz JEEEQE w.i>/M