Section 13(1)(c) in The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Rules, 2007

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

(c)physical attributes such as house, huts and permanent improvements made to land including levelling, bunds, check dams and the like;

Legal Document View