Section 4(5)(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

(d)the members of the Council of States and the members of the State Legislative Council who are registered as electors within the Khand.

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