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Madhya Pradesh High Court

Smt. Shakuntala Bai vs Shri Jardar Khan on 9 February, 2023

Author: Milind Ramesh Phadke

Bench: Milind Ramesh Phadke

1 THE HIGH COURT OF MADHYA PRADESH Gwalior, Dated :09.02.2023 Due to paucity of time, following matters are adjourned as under:

Serial Numbers Next date of listing 8, 9, 12, 16, 17, 20 to 26, 28, 29, 31, 37, 38, 39, 40, 42, 44 to 48, 50 to 57, 59, 60, 61, 62, 63, 65, 66, 67, 72, 74, 75, 76 to 81, 83 84, 89 to 105, 107 to 109, 114, 116 to 120, 122, 122x1, 124, 125, 127 to 137, 139, 143, 144, 147, 150, 152, 154 to 158, 163, 165, 167, 169 to 176, 178, 180, 183 to 188, 190 to 198, 200 to 204, 207, 209 to 212, 214 to 217, 220 to 226, 229, 231 to 235, 237 to 241, 243, 243X1, 245, 246, 247, 249, 250, 252 to 261, 263, 265, 266, 267, 268, 270, 272 to 278, 280, 282 to 285, 287 to 294, 297 to 301, 303 to 305, 307, 309 to 312, 314, 315, 317, 319 to 325, 327 to 331, 333 After eight weeks.

to 336, 338 to 345, 347, 349, 350, 353 to 360, 363 to 366, 368, 369, 370, 372 to 387, 390 to 401, 403 to 417, 419 to 430, 432, 434, 435, 438, 440 to 444, 446 to 453, 455, 456, 458 to 462, 464 to 472, 474 to 485, 487 to 488 490, 490X1, 493 to 504, 506, 507, 509 to 513, 515 to 519, 521 to 524, 526 to 529, 534 to 540X7, 542, 543, 545 to 548, 548X1, 551, 553 to 556, 558, 559, 560, 562, 564 to 575, 578 to 581, 581X1, 583 to 591, 594, 596, 599, 601, 602, 603, 605 to 613, 615, 617, 619 to 628, 630, 631, 633, 634, 636 to 639, 641, 643, 644, 646 to 656, 658 to 660, 662 to 671, 675, 677 to 686, 688 to 691, 693 to 695, 697 to 701, 703 to 708, 711 to 714, 716, 717, 719, 721, 723, 726 to 728, 730 to 752, 754 to 757, 759, 760, 762 to 764, 766 to 768, 771 to 773, 776 to 778, 780, 782 to 784, 786 to 792, 794, 795, 797, 798, 803 to 814, 816, 818 to 832, 834 to 841, 843, 844, 846 to 848, 850, 851, 855 to 858, 861 to 873, 875, 2 THE HIGH COURT OF MADHYA PRADESH 877, 880 to 882, 885, 887, 889 to 899, 901 to 903, 905 to 907, 909, 910, 912 to 916, 918 to 921, 923 to 931, 933, 934, 937 to 953, 955, 957 to 959, 961 to 966, 968 to 972, 974, 975, 977 to 982, 984 to 986, 988 to 991, 993 to 998, 1000 to 1006, 1009 to 1015, 1017, 1018, 1020, 1021, 1024 to 1030, 1032 to 1038, 1040, 1042, 1044 to 1048, 1051, 1053 to 1056, 1059 to 1064, 1067, 1068, 1070 to 1072, 1074, 1075, 1077, 1079 to 1084, 1088 to 1093, 1095 to 1099, 1101 to 1116, 1118 to 1120, 1123 to 1125, 1127 to 1131, 1133 to 1140, 1143 to 1151, 1154 to 1167, 1171 to 1177, 1179 to 1188, 1190 to 1193, 1195 to 1198, 1200 to 1203, 1206, 1207, 1209 to 1212, 1214, 1216, 1218 to 1226, 1228, 1233, 1234, 1236 and 1239.

Interim order, if any, passed earlier shall continue till next date of listing.

(Milind Ramesh Phadke) Judge Rks.

RAM KUMAR SHARMA 2023.02.11 11:48:03 +05'30'