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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Odisha - Subsection

Section 77(2) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(2)The estimate for a work will consist of a report, a design wherever necessary, a specification and a detailed statement of measurements, quantity ties and sates quantity of materials and their rates and cost, with an abstract showing the total estimated cost of each item. In case of repairs or maintenance, details of existing structures shall be indicated.