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[Cites 0, Cited by 0] [Section 6(1A)] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(1A)(a) in The Punjab Khadi and Village Industries Board Act, 1955

(a)is absent without permission from all the meetings of the Board for four successive months or for the period in which three successive meetings are held whichever period is longer; or