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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(1) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019

(1)There shall be such number of Boards of Studies as may be determined by the Statutes.A Board of Studies shall be constituted in the manner, consist of such members, exercise such powers and perform such functions as may be prescribed.