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Union of India - Section

Section 12 in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

12. Payment of fees.

- Fees may be paid upto a limit of Rs. 1000 to a person associated by the Board or to a person co-opted as a member of a committee of the Board for special work of occasional or intermittent character done in furtherance of the objectives of the Board and in compliance with any of the provisions of the Act :Provided that the admissibility of fees and its quantum in each case will be decided in accordance with the relevant rules and orders framed by the Central Government : Provided further that fees beyond the limit of Its. 1000 to one person during a year can be sanctioned only with the prior approval of the Chairman.