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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Bihar - Subsection

Section 45(2) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(2)The Collector shall pay out of the amount deposited under sub-section (1) all claims considered payable by him and referred before him within three years of the date of the application of the order of the State Government in the official Gazette.