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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Assam - Subsection

Section 29(1)(b) in The Bodoland University Act, 2009

(b)In making recommendations for the appointment of Professors of the University, the Selection Committee shall co-opt the Head of Department concerned, if he is a professor, one Professor of the Department to be nominated by the Vice-Chancellor and three persons not in the service of the University to be nominated by the Executive Council out of a panel of not less than five names of persons recommended by the Academic Council, who have special knowledge of the subject for which the Professor is to be selected;