Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Haryana - Subsection Section 30(1) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008 (1)On the commencement of this Act, the Statutes of University shall be those as set out in the Schedule.
