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[Cites 0, Cited by 0] [Section 4A(3)] [Section 4A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4A(3)(d) in Himachal Pradesh University Act, 1970

(d)constantly review the system of examinations in order to enhance the level of impartiality and objectivity with a view to make it better instrument for assessing the attainments of students: