Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act] State of Rajasthan - Subsection Section 84(1)(e) in Rajasthan Panchayati Raj Act, 1994 (e)draw the disburse money out of the Zila Parishad funds and exercise such other powers and perform such other functions as may be prescribed.