Section 37(b) in The Coal Mines Provident Fund Scheme
(b)[ in respect of any period of currency commencing on or after the 1st April, 1953 but before the 1st July, 1964, in Form D (revised) or in Form E (revised) annexed hereto as the case may be.] [Clause (b) of para 37 substituted and clause (c) added vide G.S.R. 1203 dated 20.8.1964]
