Section 107 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
107. Mobile asphalt layers and finishers.
- The employer shall ensure at a construction site of a building or other construction work that -(a)a mixture elevator is within a wooden or sheet metal enclosure with a window for observation, lubrication and maintenance;(b)bitumen scoops have adequate covers;(c)when asphalt plants are working on a public road, adequate traffic control is established on such road and the building workers working with such plant are provided with reflecting jackets;(d)a sufficient number of fire extinguishers are kept in readiness on such work place where fire hazards may exist;(e)the materials are loaded on the elevator after the drying drain has warmed up of such elevator;(f)no open light is used for ascertaining the level of asphalt;(g)inspection opening is not opened till there is a pressure in the boiler which may cause injury to a building worker.
