Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132] [Entire Act] NCT Delhi - Subsection Section 132(3) in The Delhi Excise Rules, 2010 (3)Vehicles and animals shall be put to auction and sold to the highest bidder with in a period of one month or such extended period as deemed fit by the Excise Commissioner.
