Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(c) in The Registration (Orissa Amendment) Act, 1989

(c)in Sub-section (5), for the words "document entered", the words "document of which a true copy is filed" shall be substituted.