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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Goa - Subsection

Section 67(9) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(9)He/She shall hand over the mark-lists to the authorised representative of the Board by opening the seal of the same in presence of the Camp Observer everyday on proper acknowledgement.