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[Cites 0, Cited by 53] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(2) in The Maharashtra State Commission for Backward Classes Act, 2005

(2)A member may, by writing under his or her hand addressed to the State Government, resign from the office of the Chairperson or, as the case may be, of the member; at any time.