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Union of India - Section

Section 6 in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

6. Request For Qualification (Rfq) Document.

- (i) The model RfQ document to be prepared by the Central Transmission Utility shall contain the comprehensive project details and the scope of services to be rendered and shall state that:-
(a)The implementing agency shall be responsible to finance, construct, own, operate and maintain the elements of Inter State Transmission System,
(b)The entire transmission capacity shall be made available to the Central Transmission Utility,
(c)On expiry of the period of agreement, the implementing agency shall transfer the transmission system to the Central Transmission Utility in accordance with the terms of the agreement entered into by the implementing agency with the Central Transmission Utility.
(ii)The Request for Qualification document shall be a priced document.
(iii)At least two months time shall be allowed for submission of the applications for qualification.