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[Cites 0, Cited by 0] [Section 66F(4)] [Section 66F] [Entire Act]

Union of India - Subsection

Section 66F(4)(i) in Finance Act, 2012

(i)"chartered accountant" shall have the meaning assigned to it in clause (b) of sub-section (1) of section 2 of the Chartered Accountants Act, 1949; (3819 of 49).