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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Himachal Pradesh - Subsection

Section 22(2)(i) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(i)to prescribe pests, diseases and insects of which the nursery plant materials are required to be kept free; and