Himachal Pradesh High Court
Dr. D. D. Gupta vs State Of H. P. & & Ors on 13 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
Review Pet. No. 315 of 2022
.
Decided on: 13.12.2022
Dr. D. D. Gupta ...Petitioner
Versus
State of H. P. & & Ors. ...Respondents
Coram:
Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
Hon'ble Mr. Justice Virender Singh, Judge.
Whether approved for reporting? 1
For the Petitioner : Petitioner in person.
For the Respondents :Mr. Ashok Sharma, A.G. with Mr. Rajinder
Dogra, Sr. Addl. A.G., Mr. Vinod Thakur,
Mr. Shiv Pal Manhans, Addl. A.Gs. and Mr.
Bhupinder Thakur, Dy. A.G.
Tarlok Singh Chauhan, Judge (Oral)
Heard. There is no error apparent on the face of the record.
2. Consequently, the review petition is dismissed, so also pending applications, if any.
(Tarlok Singh Chauhan) Judge (Virender Singh) 13th December, 2022 Judge (sanjeev) 1 Whether reporters of the local papers may be allowed to see the judgment? yes ::: Downloaded on - 13/12/2022 20:34:54 :::CIS