Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

A.G. Perarivalan vs The State Of Tamil Nadu on 17 August, 2017

Bench: Ranjan Gogoi, Navin Sinha

     ITEM NO.11                             COURT NO.4                   SECTION II-C

                                S U P R E M E C O U R T O F         I N D I A
                                        RECORD OF PROCEEDINGS

     PETITION(S)   FOR  SPECIAL   LEAVE  TO   APPEAL   (CRL.)    NO(S).
     10039-10040/2016
     (ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 06-03-2015
     IN CRLOP NO. 4084/2015 AND CRLOP NO. 5073/2015 PASSED BY THE HIGH
     COURT OF MADRAS)

     A.G. PERARIVALAN & ANR.                                              PETITIONER(S)

                                                     VERSUS

     THE STATE OF TAMIL NADU                            RESPONDENT(S)
     (IA NO.73470/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     Date : 17-08-2017 These petitions were called on for hearing today.

     CORAM :              HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                      Mr.   Gopal Sankaranarayanan, Adv.
                                            Mr.   S. Prabhu Ramasubramanian, Adv.
                                            Mr.   Rajiv R., Adv.
                                            Mr.   K. Paarivendhan, Adv.
                                            Mr.   Sabarash Subramanian, Adv.
                                            Mr.   A. Rajarajan, Adv.
                                            Mr.   William Vinoth Kumar, Adv.
                                            Mr.   S. Gowthaman, AOR

     For Respondent(s)                      Mr.   P.K. Dey, Adv.
                                            Mr.   T.A. Khan, Adv.
                                            Mr.   Nalin Kohli, Adv.
                                            Mr.   P. Bajaj, Adv.
                                            Mr.   Aksheay, Adv.
                                            Mr.   Mukesh Kumar Maroria, AOR

                           UPON hearing the counsel the Court made the following
                                              O R D E R

List the matters on Wednesday next i.e. 23rd August, 2017.

[VINOD LAKHINA] [ASHA SONI] Signature Not Verified Digitally signed by VINOD LAKHINA AR-cum-PS BRANCH OFFICER Date: 2017.08.17 16:10:47 IST Reason: