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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(1) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(1)The Comptroller shall be a whole-time officer of the University and shall be appointed by the Vice-Chancellor subject to the approval of the [Executive Council] [Words substituted for the word 'Board' by W. B. Act 31 of 1981.] and the Chancellor.