Delhi High Court - Orders
M/S Ora Vel Stays Pvt. Ltd vs Union Of India & Anr on 4 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~57 & 76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10702/2016
M/S ORA VEL STAYS PVT. LTD. ..... Petitioner
Through: Mr. Krishna Rao, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Vishal Mittal, Advocate for R-1.
Mr. Harpreet Singh, and Ms.Suhani
Mathur, Advocates
Mr. Zoheb Hossain, Advocate.
+ W.P.(C) 8909/2019, CM APPL. 36705/2019
M/S. ORAVEL STAYS PVT.LTD. ..... Petitioner
Through: Mr. Krishna Rao, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Harish V. Shankar, CGSC with
Ms. S. Bushra Kazim and Mr. Srish
Kumar Mishra, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:05.04.2022
18:52:47
ORDER
% 04.04.2022 No time left. List on 1st December, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 4, 2022 Pallavi Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:05.04.2022 18:52:47