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[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(1)(iv) in Rules Under Section 15 of the Bihar Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951

(iv)a complete specification of the structure which he intends to erect, re-erect or alter;