Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act] State of Uttar Pradesh - Subsection Section 88(2)(k) in U.P. Children Act, 1951 (k)the maintenance, educational and industrial, religious or moral or other training of the inmates of approved schools ;