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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017

(2)Where applicable, certified copy of the agreement/Joint venture Agreement where amendments to the agreement/joint venture agreement have been carried out to give effect to the provisions of the Act.