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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2)(b) in Andhra Pradesh Electricity Reform Act, 1998

(b)to furnish to an officer so specified such information as cay be required for the purposes of this Act or such other information as may be in his possession in relation to any activity carried on by any other person.