Section 23(1)(c) in Jharkhand Municipal Act, 2011

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State of Jharkhand - Subsection

Section 23(1)(c) in Jharkhand Municipal Act, 2011

(c)in the case of a transitional area, namely, Nagar Panchayat, -

(i)the Nagar Panchayat ;

(i)the Standing Committee;

(ii)the Chairperson; and

(iii)the Executive Officer.