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State of Punjab - Section

Section 3 in The Punjab Minimum Wages Rules, 1950

3. [Term of office of members of the Committee] [Omitted by Punjab Government Notification No. 9110/8801-Lab. 58/68593, dated 28.8.1958.]. -

The term of office of the members of the Committee [ - ] [Omitted by Punjab Government Notification No. 9110/8801-Lab-58/68593, dated 28.8.1958.] shall be such as in the opinion of the State Government is necessary for completing the enquiry into the employment concerned and the State Government may at the time of the constitution of the Committee [ - ] [Omitted by Punjab Government Notification No. 9110/8801-Lab-58/68593, dated 28.8.1958.] fix such term and may, from time to time extend it as circumstances may require.