Madras High Court
A.Sivakumar vs Viswapriya on 4 July, 2025
Author: R.Subramanian
Bench: R.Subramanian
Rev.Aplc.(MD)No.45 of 2025
THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 04.07.2025
CORAM:
THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
Rev.Aplc. (MD) No.45 of 2025
A.Sivakumar ..Petitioner
Vs.
Viswapriya ..Respondent
Prayer: Review Application filed under Order 47 Rule 1 and 2 of the
Code of Civil Procedure read with Section 114 of the Code of Civil
Procedure, praying to review the judgment passed by this Court dated
18.12.2019 in Tr.C.M.P.(MD) No.287 of 2019.
For Petitioner : Mr.S.Sukumar
****
ORDER
The learned counsel would submit that nothing survives in this Review Application.
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2. Recording the said submission, this Review Application is closed. No costs.
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