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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(27) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(27)"lightweight" means the displacement of a ship in metric tons without cargo, fuel, lubricating oil, ballast water, fresh water and feed water in tanks, consumable stores, passengers, crew and their effects;